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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(b) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(b)"Assistant Electrical Inspector (Lifts) " means a person appointed by the Government under sub-section (4) of section 3 to assist Electrical Inspector (Lifts) ;