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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(4)(b) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967

(b)if the Mark X is placed opposite the names of more candidates than the number of seats to be filled or if more votes are given than he is entitled to under sub-rule (2) of rule 12;