Calcutta High Court (Appellete Side)
3794/2011 on 9 December, 2011
Author: Dipankar Datta
Bench: Dipankar Datta
26 9.12.2011
C.O.3794 of 2011 Mr. Pratik Prakash Banerjee Ms. Debamitra Adhikary ...for the Petitioner Mr. Saptansu Basu Ms. Manju Agarwal ...for the Opposite Parties For the purpose of effective adjudication of the issue involved in this revisional application, the records of Title Suit No.11 of 2005 pending on the file of the learned Civil Judge (Senior Division), 1st Court, Alipore are required to be looked into. The same shall be transmitted to this Court by special messenger, cost wherefor shall be put in by the petitioners by Monday next (12.12.2011). Records must be made available by Thursday (15.12.2011) next for consideration of the revisional application on Friday (16.12.2011).
(DIPANKAR DATTA,J.) bm