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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(g) in Andhra Pradesh High Court Right to information Rules, 2005

(g)'Subordinate Courts'' means and includes City Civil Court' City Small Causes Court' Metropolitan sessions Court' District Courts' Motor Accidents Claims Tribunals' Senior Civil Judge Courts' Chief Metropolitan Magistrates Courts' Judicial Magistrate of First Class Courts and Junior Civil Judge Courts etc.