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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(3) in The Meghalaya School Education Act, 1981

(3)On and from the commencement of this Act, the establishment of a new school or the closing down of an existing school or the opening of a higher class or the closing down of an existing class in any existing school shall be subject to the provisions of this Act and the rules made thereunder.