Punjab-Haryana High Court
Kuldeep Singh And Anr vs National Investigation Agency on 1 June, 2023
Author: Sandeep Moudgil
Bench: Sandeep Moudgil
Neutral Citation No:=2023:PHHC:079993
115 2023:PHHC:079993
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-28688-2023
DECIDED ON: 01.06.2023
KULDEEP SINGH AND ANR.
.....PETITIONERS
VERSUS
NATIONAL INVESTIGATION AGENCY
.....RESPONDENT
CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL
Present: Mr. Bhanu Pratap Singh, Advocate
for the petitioners.
SANDEEP MOUDGIL, J (ORAL)
After arguing for some time, learned counsel for the petitioners prays for withdrawal of the present petition.
Prayer is accepted.
Dismissed as withdrawn.
(SANDEEP MOUDGIL) 01.06.2023 JUDGE Meenu Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:079993 1 of 1 ::: Downloaded on - 02-06-2023 10:21:04 :::