Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(2) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(2)The following shall form part of or be paid into, the University Fund :-
(a)any loan, contribution or grant by Central or State Government or any body corporate;
(b)the income of the University from all sources including income from fees and charges;
(c)trusts, bequests, donations, endowments and other grants, if any;
(d)all other sums received by the University.