Section 174G in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
174G. Provisions applicable in other respects.
- In other respects the rules applicable to Committee in general provided in Chapter XXV of these rules, shall mutatis mutandis apply.]Chapter-XXII [Departmentally related Standing Committees] [Substituted vide O.G.E. No. 573 dated 6.4.2005.]
