Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1) in Rajasthan Lakes (Protection and Development) Authority Act, 2015

(1)The State Government may, by notification in the Official Gazette, delegate to any officer subordinate to it all or any powers conferred on it by this Act except the power to make rules.