Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132] [Entire Act] Bengal Presidency - Subsection Section 132(a) in Police Regulations, Bengal , 1943 (a)In regulations 135, 137 and 138 the word "Superintendent" includes an Assistant Superintendent and [subject to clauses (b) and (c) of this regulation], a Deputy Superintendent or an Inspector.
