Gauhati High Court
4: Musstt. Shabnam Rahman vs Md. Moniruzzaman And Ors on 10 March, 2023
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/11
GAHC010027482023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/584/2023
ON THE DEATH OF MOSIR UDDIN AHMED@ RUNU, HIS LEGAL HEIRS AND
ORS
(REPRESENTATIVES)
1.1: MUSSTT. SULTANA KHANDAKAR
D/O LATE MOSIRUDDIN AHMED
W/O MOMTAJUR RAHMAN KHANDAKAR
BIDYAPARA
DHUBRI TOWN
WARD NO. 10
P.O. AND DIST-DHUBRI (ASSAM)
PIN-783301
1.2: MUSSTT. SABINA YASMIN
D/O LATE MOSIRUDDIN AHMED
W/O JALILUR RAHMAN KHAN
STATION ROAD
DHUBRI TOWN
WARD NO. 9
P.O. AND DIST-DHUBRI (ASSAM)
PIN-783301
1.3: MUSSTT. NILOFAR NASIM
D/O LATE MOSIRUDDIN AHMED
W/O MEHTAJUR RAHMAN
STATION ROAD
DHUBRI
WARD NO. 10
P.O. AND DIST-DHUBRI (ASSAM)
PIN-783301
1.4: MUSSTT. SHABNAM RAHMAN
D/O LATE MOSIRUDDIN AHMED
W/O AFZALUR RAHMAN
Page No.# 2/11
C.R. DAS ROAD
DHUBRI TOWN
WARD NO. 7
P.O. AND DIST-DHUBRI (ASSAM)
PIN-783301
2: ON THE DEATH OF MOBINUDDIN AHMED
HIS LEGAL HEIRS
2.1: MOMONA AHMED
(WIFE)
R/O WARD NO. 8
DR. ZAKIR HUSSAIN ROAD
P.O.
P.S. AND DIST-DHUBRI
PIN-783301
2.2: TANVIR PARVES AHMED
(SON)
R/O WARD NO. 8
DR. ZAKIR HUSSAIN ROAD
P.O.
P.S. AND DIST-DHUBRI
PIN-783301
2.3: TANJINA AFRIN AHMED
(DAUGHTER)
R/O WARD NO. 8
DR. ZAKIR HUSSAIN ROAD
P.O.
P.S. AND DIST-DHUBRI
PIN-78330
VERSUS
MD. MONIRUZZAMAN AND ORS
S/O LATE MUSA MIA
2:ON THE DEATH OF JAHIDUZAMAN
HIS LEGAL REPRESENTATIVES VIZ.
2.1:MUSSTT. JHUNUMA KHANAM
(WIFE)
R/O AGRICULTURAL COLONY
GAURIPUR TOWN
WARD NO. 2
MATIABAG
P.O. AND P.S.-GAURIPUR
Page No.# 3/11
DIST-DHUBRI (ASSAM)
783331
2.2:MS. MARZINA JAMAN CHOUDHURY
(DAUGHTER)
R/O AGRICULTURAL COLONY
GAURIPUR TOWN
WARD NO. 2
MATIABAG
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI (ASSAM)
783331
2.3:SAIFUL ZAMAN CHOUDHURY
(SON)
R/O AGRICULTURAL COLONY
GAURIPUR TOWN
WARD NO. 2
MATIABAG
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI (ASSAM)
783331
3:ON THE DEATH OF MANOWARA KHATUN
HER LEGAL HEIRS ARE
3.1:IMTIAZ MASUD MANDAL
(SON)
R/O ISLAMPUR GAURIPUR TOWN
WARD NO. 1
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI (ASSAM)
783331
3.2:SAMIUL MASUD MANDAL
(SON)
R/O ISLAMPUR GAURIPUR TOWN
WARD NO. 1
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI (ASSAM)
783331
3.3:MUSSTT. SAMIMA MAHZAMIN MANDAL
(DAUGHTER)
R/O ISLAMPUR GAURIPUR TOWN
WARD NO. 1
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI (ASSAM)
Page No.# 4/11
783331
4:ON THE DEATH OF ANJUMAN ARA BEGUM
HER LEGAL HEIRS ARE
4.1:TAFIQUE HUSSAIN
(SON)
R/O ISLAMPUR
GAURIPUR TOWN
WARD NO. 1
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI (ASSAM)
783331
4.2:MUSABBIR HUSSAIN
(SON)
R/O ISLAMPUR
GAURIPUR TOWN
WARD NO. 1
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI (ASSAM)
783331
4.3:HABIBUL HASAN
(SON)
R/O ISLAMPUR
GAURIPUR TOWN
WARD NO. 1
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI (ASSAM)
783331
4.4:MUSSTT
URUFA MEHTAB
(DAUGHTER)
R/O ISLAMPUR
GAURIPUR TOWN
WARD NO. 1
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI (ASSAM)
783331
5:NURJIDA BEGUM @ NURJIDA AHMED
W/O LATE IZUDDIN AHMED
P/R/A LAL GANESH
LAKHARA (NEAR ROLLING MILL)
GUWAHATI
Page No.# 5/11
6:ON THE DEATH OF ARJUN NEHAR CHOUDHURY
HER LEGAL HEIRS
6.1:ANDUL REZZAK CHOUDHURY
(HUSBAND)
R/O GAURIPUR TOWN
WARD NO. 4 (NEAR TOWN COMMITTEE OFFICE)
P.S.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-783301
6.2:ABU MAHAMMAD CHOUDHURY
(SON)
R/O GAURIPUR TOWN
WARD NO. 4 (NEAR TOWN COMMITTEE OFFICE)
P.S.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-783301
6.3:RAZINA SULTANA CHOUDHURY
(DAUGHTER)
R/O GAURIPUR TOWN
WARD NO. 4 (NEAR TOWN COMMITTEE OFFICE)
P.S.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-783301
6.4:WASIM AKRAM CHOUDHURY
(SON)
R/O GAURIPUR TOWN
WARD NO. 4 (NEAR TOWN COMMITTEE OFFICE)
P.S.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-78330
Advocate for the Petitioner : MR. S K GHOSH
Advocate for the Respondent : MR. M U MONDAL
Page No.# 6/11
In RSA No. 221/2015
WITH
RSA No. 221/2015
WITH
I.A. No. 2640/2015
In RSA No. 221/2015
WITH
I.A. No. 513/2016
In RSA No. 221/2015
WITH
I.A./516/2016
ON THE DEATH OF APPELLANT NO.1 MOSIRUDDIN AHMED HIS LEGAL
HEIRS MUSSTT. SULTANA KHANDAKAR and ORS.
VERSUS
MD. MONIRUZZAMAN and 7 ORS
------------
Advocate for : MR.R HAZARIKA
Advocate for : appearing for MD. MONIRUZZAMAN and 7 ORS
In RSA No. 221/2015
WITH
I.A. No. 517/2016
In RSA No. 221/2015
WITH
I.A.(Civil) No. 1566/2022
In RSA No. 221/2015
WITH
I.A.(Civil) No. 1567/2022
In RSA No. 221/2015
WITH
I.A.(Civil)/1568/2022
ON THE DEATH OF MOSIR UDDIN AHMED @ RUNU HIS LEGAL HEIR
MUSSTT. SULTANA KHANDAKAR and 4 ORS
D/O MOSIR UDDIN AHMED
W/O MOMTAJUR RAHMAN KHANDAKAR
BIDYAPARA
Page No.# 7/11
DHUBRI TOWN
WARD NO. 10
PO AND DIST. DHUBRI (ASSAM)
PIN 783301
2: SABINA YASMIN
D/O LATE MOSIRUDDIN AHMED
W/O JALILUR RAHMAN KHAN
R/O STATION ROAD
DHUBRI TOWN
WARD NO. 9
PO AND DIST. DHUBRI (ASSAM)
PIN-7833 01
3: NILOFAR NASIM
D/O LATE MOSIRUDDIN AHMED
W/O MEHTAJUR RAHMAN
R/O STATION ROAD
DHUBRI TOWN
WARD NO. 10
PO AND DIST. DHUBRI (ASSAM)
PIN-783301
4: SHABNAM RAHMAN
D/O LATE MOSIRUDDIN AHMED
W/O AFLAZUR RAHMAN
R/O STATION ROAD
DHUBRI TOWN
WARD NO. 7
PO AND DIST. DHUBRI (ASSAM)
PIN-7833 01
5: MOBINUDDIN AHMED
S/O LATE MOZIBUDDIN AHMED
R/O WARD NO. 8
DR. ZAKIR HUSSAIN ROAD
PO
PS AND DIST. DHUBRI
PIN-783301
VERSUS
MD. MONIRUZZAMAN and 5 ORS
S/O LATE MUSA MIA
R/O AGRICULTURAL COLONY
GAURIPUR TOWN
WARD NO. 2
MATIABAG
PO AND PS GAURIPUR
Page No.# 8/11
DIST. DHUBRI (ASSAM)
PIN-783331
2:ON THE DEATH OF JAHIDUZAMAN HIS LEGAL HEIR MUSTT. JHUNUMA
KHANAM
W/O LATE JAHIDUZAMAN
R/O AGRICULTURAL COLONY
GAURIPUR TOWN
WARD NO. 2
MATIABAG
PO AND PS GAURIPUR
DIST. DHUBRI(ASSAM)
PIN-783331
3:MARZINA JAMAN CHOUDHURY
D/O LATE JAHIDUZAMAN
R/O AGRICULTURAL COLONY
GAURIPUR TOWN
WARD NO. 2
MATIABAG
PO AND PS GAURIPUR
DIST. DHUBRI(ASSAM)
PIN-783331
4:SAIFUL ZAMAN
S/O LATE JAHIDUZAMAN
R/O AGRICULTURAL COLONY
GAURIPUR TOWN
WARD NO. 2
MATIABAG
PO AND PS GAURIPUR
DIST. DHUBRI(ASSAM)
PIN-783331
5:ON THE DEATH MANOWARA KHATUN HER LEGAL REPRESENTATIVES
IMTIAZ MASUD MANDAL
S/O LATE MANOWARA KHATUN
R/O ISLAMPUR
GAURIPUR TOWN
WARD NO. 1
PO AND PS GAURIPUR
DIST. DHUBRI
PIN-783331
6:SAMIUL MASUD MANDAL
S/O LATE MANOWARA KHATUN
R/O ISLAMPUR
GAURIPUR TOWN
WARD NO. 1
PO AND PS GAURIPUR
DIST. DHUBRI
PIN-783331
Page No.# 9/11
7:SAMIMA MAHZAMIN MANDAL
D/O LATE MANOWARA KHATUN
R/O ISLAMPUR
GAURIPUR TOWN
WARD NO. 1
PO AND PS GAURIPUR
DIST. DHUBRI
PIN-783331
8:ON THE DEATH OF ANJUMAN ARA BEGUM HER LEGAL
REPRESENTATIVES TAFIQUE HUSSAIN
S/O LATE ANJUMAN ARA BEGUM
R/O ISLAMPUR
GAURIPUR TOWN
WARD NO. 1
PO AND PS GAURIPUR
DIST. DHUBRI
PIN-783331
9:HABIBUL HASAN
S/O LATE ANJUMAN ARA BEGUM
R/O ISLAMPUR
GAURIPUR TOWN
WARD NO. 1
PO AND PS GAURIPUR
DIST. DHUBRI
PIN-783331
10:URUFA MEHTAB
S/O LATE ANJUMAN ARA BEGUM
R/O ISLAMPUR
GAURIPUR TOWN
WARD NO. 1
PO AND PS GAURIPUR
DIST. DHUBRI
PIN-783331
11:NURJIDA BEGUM @ NURJIDA AHMED
W/O LATE IZUDDIN AHMED
PRESENTLY RESIDING AT LAL GANESH
LAKHRA (NEAR ROLLING MILL)
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN-781034
12:ON THE DEATH ARJUN NEHAR CHOUDHURY HER LEGAL
REPRESENTATIVE ABDUL RAZAK CHOUDHURY
H/O LATE ARJUN NEHAR CHOUDHURY
R/O GAURIPUR TOWN
WARD NO. 4
(NEAR TOWN COMMITTEE OFFICE) PO AND PS GAURIPUR
DIST. DHUBRI (ASSAM)
Page No.# 10/11
PIN-783331
13:ABU MAHAMMAD CHOUDHURY
S/O LATE ARJUN NEHAR CHOUDHURY
R/O GAURIPUR TOWN
WARD NO. 4
(NEAR TOWN COMMITTEE OFFICE) PO AND PS GAURIPUR
DIST. DHUBRI (ASSAM)
PIN-783331
14:RAZINA SULTAN
D/O LATE ARJUN NEHAR CHOUDHURY
R/O GAURIPUR TOWN
WARD NO. 4
(NEAR TOWN COMMITTEE OFFICE) PO AND PS GAURIPUR
DIST. DHUBRI (ASSAM)
PIN-783331
15:WASIM AKRAM CHOUDHURY
S/O LATE ARJUN NEHAR CHOUDHURY
R/O GAURIPUR TOWN
WARD NO. 4
(NEAR TOWN COMMITTEE OFFICE) PO AND PS GAURIPUR
DIST. DHUBRI (ASSAM)
PIN-783331
------------
Advocate for : MR G P BHOWMIK
Advocate for : appearing for MD. MONIRUZZAMAN and 5 ORS
In RSA No. 221/2015
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
10.03.2023 Heard the learned counsel Mr. S.K. Ghosh, appearing for the applicant. Heard Mr. A. Alim Sk, appearing for the respondent No. 1, 3(a), 3(b), 3(c) and 4(a), 4(b) and 4(c).
This is an application under Order 22 Rule 3 read with Section 151 of the Code of Civil Procedure praying for substitution of the legal heirs of the Page No.# 11/11 deceased Appellant No. 3, who expired on 11.01.2023.
The application has been filed within prescribed time. So the prayer is allowed. The legal heirs of the Appellant No. 3, who were shown in Paragraph 2 shall be substituted in place of the deceased Appellant No. 3.
The I.A. stands disposed of.
The connected I.A. No. 1566/2022 shall be listed after 2(two) weeks.
JUDGE Comparing Assistant