Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(6) in The Karnataka Sugarcane (Regulation of Purchase and supply) Act, 2013 (6)A non-official member may resign his office under his hand addressed to the Government but he shall continue in his office until his resignation is accepted.
