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Orient Crafts Ltd. vs C.I.T., New Delhi on 5 March, 2018

      ITEM NO.29                              REGISTRAR COURT. 2                      SECTION XIV

                                      S U P R E M E C O U R T O F          I N D I A
                                              RECORD OF PROCEEDINGS


                                              BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Civil Appeal                No(s).      143-144/2013

      ORIENT CRAFTS LTD.                                                         Appellant(s)

                                                          VERSUS

      C.I.T., NEW DELHI                                                          Respondent(s)

      (Only C.A. No. 11063 of 2017 and C.A. No. 12449 of 2017 are to be
      listed before Ld. Registrar's Court.)

      WITH
      C.A. No. 11063/2017 (XIV)
      C.A. No. 12449/2017 (XIV)
      ( IA No.76721/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
      JUDGMENT)

      Date : 05-03-2018 These appeals were called on for hearing today.


      For Appellant(s)                       Mr.Akshat Malpani,Adv.
                                             Mr. Bhargava V. Desai, AOR
                                             Mr. Santosh Krishnan, AOR


      For Respondent(s)                      Mr.Amish Aggarwala,Adv.
                                             Mrs. Anil Katiyar, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

C.A. No. 11063/2017 & C.A. No. 12449/2017 Ld.counsel for the appellant has filed the affidavit of valuation but failed to file the ad-valorem court fee in spite of last chance granted. Therefore, the matters shall be processed for listing before the Hon'ble Judge in Chambers for further directions.

….......2 ITEM NO.29 -2- At this stage, Mr.Amish Aggarwala,Advocate on behalf of Mrs.Anil Katiyar, Advocate undertakes to appear for the sole respondent. He seeks and is given four weeks time to file the vakalatnama and counter affidavit.

SANJAY PARIHAR Registrar SB