Section 11(1)(e) in The Inland Waterways Authority Of India Act, 1985

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Union of India - Subsection

Section 11(1)(e) in The Inland Waterways Authority Of India Act, 1985

(e)all suits and other legal proceedings with respect to any matter in relation to Inland Water Transport Directorate which having been instituted by or against the Central Government are pending, or which could have been so instituted, immediately before such date shall on and after such date be continued or instituted by or against the Authority; and

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Union of India - Subsection

Section 11(1)(e) in The Inland Waterways Authority Of India Act, 1985