Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Jharkhand - Subsection Section 73(iv) in The Jharkhand Agricultural Produce Markets Rules, 2000 (iv)Notwithstanding anything contained in sub-rule (ii) above the Board may, for reasons to be recorded in writing, amend or revise the budget of a Market Committee.
