Section 17(2) in Assam Co-Operative Societies Act, 2007
(2)Subject to the provisions of sub-section (3) of Section 81 i and sub-section (2) and (6) of Section 87 respectively, the Registrar J may by order prescribe a scale of fees to be paid by a cooperative '5 society for various services rendered by him under this Act.Chapter - III Membership
