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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(3)(xvii) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(xvii)to maintain a diary or register to record his day to day activities such as visits made by him, social investigation reports prepared by him, follow up done by him and supervision reports prepared by him;