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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1)(b) in The Rajasthan Homoeopathic Medicine Act, 1969

(b)the registered titles, degrees and qualifications of each such person and the date on which such title or degree was granted or qualification certified: