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Bombay High Court

Hcc-Mms Jv vs Municipal Corporation Of Greater ... on 22 April, 2024

Author: G.S. Patel

Bench: G.S. Patel

                                                                                 P2-OSWPL-13297-2024.DOC




                                                                                                           Wadhwa



                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                             WRIT PETITION (L)NO. 13297 OF 2024


                              HCC-MMS JV & Ors                                                 ...Petitioners
                                   Versus
                              Municipal Corporation of Greater Mumbai & Ors                  ...Respondents


                              Mr V Dhond, Senior Advocate, i/b Prerak Choudhary, for the
                                   Petitioners.


                                                            CORAM     G.S. Patel &
                                                                      Kamal Khata, JJ.

DATED: 22nd April 2024 PC:-

1. Not on board. Mentioned. Taken on board.
2. Not before a bench of which G S Patel J, is a member.

(Kamal Khata, J) (G. S. Patel, J) Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

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