Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(g) in The Rajasthan Administrative Service Rules, 1954 (g)"Direct recruitment" means recruitment by the method prescribed by [rule 7(i)(a)] [Substituted by No. F. 1(15)DOP/A-II/79, 30-6-81.];
