Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(5) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012 (5)The minutes of meeting of the Board shall be recorded and maintained by the Member-Secretary of the Board.
