Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1688] [Entire Act] Union of India - Subsection Section 1688(d) in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003 (d)To enforce accountability for all such educational activities by foreign universities/institutions in India;
