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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(6) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(6)The declaration of quantity shall not contain any word or expression which tends to create an exaggerated, misleading or inadequate impression as to the quantity of the commodity contained in the package, for example, words or expressions like-
(i)"minimum ", "not less than ", "average ", "about ", "approximately "or any other word of a similar nature, or
[* * *] [Clause (ii) omitted by G.S.R. 425(E), dated 17.7.2006 (w.e.f. 13.1.2007). ]