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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(xxvi) in Jammu and Kashmir State Board of School Education Act, 1975

(xxvi)to appoint, save as otherwise provided in this Act, the joint Secretaries and such other officers as may be declared by the regulations to be the officers of the Board;