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Calcutta High Court

Asit Kumar Palit vs Wpil Ltd. & Ors on 25 August, 2008

Author: Jayanta Kumar Biswas

Bench: Jayanta Kumar Biswas

                                           1



ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

                             C. S. No. 69 of 2005

                                               Asit Kumar Palit
                                                     Versus
                                               WPIL Ltd. & Ors.


BEFORE : The Hon'ble JUSTICE        JAYANTA KUMAR BISWAS

___________________________________________________________ Date: 25.08.2008 ___________________________________________________________ Mr. Mitra and Mr. Ghosh submit that the parties are negotiating the terms and conditions of a settlement, if they can reach, and hence they need at least a fortnight. Under the circumstances, hearing of the suit is adjourned for a fortnight.

Place it on the daily list for arguments on September 8th, 2008.

( Jayanta Kumar Biswas, J. ) AKGoswami