Calcutta High Court
Asit Kumar Palit vs Wpil Ltd. & Ors on 25 August, 2008
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
1
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORGINAL CIVIL JURISDICTION
ORIGINAL SIDE
C. S. No. 69 of 2005
Asit Kumar Palit
Versus
WPIL Ltd. & Ors.
BEFORE : The Hon'ble JUSTICE JAYANTA KUMAR BISWAS
___________________________________________________________ Date: 25.08.2008 ___________________________________________________________ Mr. Mitra and Mr. Ghosh submit that the parties are negotiating the terms and conditions of a settlement, if they can reach, and hence they need at least a fortnight. Under the circumstances, hearing of the suit is adjourned for a fortnight.
Place it on the daily list for arguments on September 8th, 2008.
( Jayanta Kumar Biswas, J. ) AKGoswami