Supreme Court - Daily Orders
National Petroleum Construction ... vs Deputy Commissioner Of Income Tax ... on 21 August, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, Indira Banerjee
ITEM NO.11 Court No. 4 SECTION XIV
(Through Video Conferencing)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 9233/2020
(Arising out of impugned final judgment and order dated 20-12-2019
in WPC No. 8527/2019 passed by the High Court of Delhi at New
Delhi)
NATIONAL PETROLEUM CONSTRUCTION COMPANY Petitioner(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(2)(2),
INTERNATIONAL TAXATION, NEW DELHI & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 21-08-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s)
Mr. S. Ganesh, Sr. Adv.
Mr. Bhargava V. Desai, AOR
Ms. Aditi Divan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in two weeks.
(NIDHI AHUJA) (NISHA TRIPATHI) AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2020.08.21 15:43:51 IST Reason: