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Supreme Court - Daily Orders

National Petroleum Construction ... vs Deputy Commissioner Of Income Tax ... on 21 August, 2020

Bench: Rohinton Fali Nariman, Navin Sinha, Indira Banerjee

     ITEM NO.11                            Court No. 4              SECTION XIV
                                   (Through Video Conferencing)

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 9233/2020

     (Arising out of impugned final judgment and order dated 20-12-2019
     in WPC No. 8527/2019 passed by the High Court of Delhi at New
     Delhi)

     NATIONAL PETROLEUM CONSTRUCTION COMPANY                         Petitioner(s)

                                               VERSUS

     DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(2)(2),
     INTERNATIONAL TAXATION, NEW DELHI & ANR.           Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 21-08-2020 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE NAVIN SINHA
                         HON'BLE MS. JUSTICE INDIRA BANERJEE

     For Petitioner(s)
                                   Mr. S. Ganesh, Sr. Adv.
                                   Mr. Bhargava V. Desai, AOR
                                   Ms. Aditi Divan, Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice, returnable in two weeks.

(NIDHI AHUJA) (NISHA TRIPATHI) AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2020.08.21 15:43:51 IST Reason: