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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(9) in The Maharashtra Medical Practitioners Act, 1961

(9)An Inspector, or a visitor shall receive such remuneration to be paid as part of the expenses of the [Council] [This word was substituted for the word 'Faculty' by Maharashtra 23 of 1982, Section 28], as may be prescribed by rules.