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State of Uttar Pradesh - Section

Section 21 in The U.P. Development Authorities Centralised Services Rules, 1985

21. [ Procedure for recruitment by promotion. [Substituted by Notification No. 351/VIII-5-19-05E-14T.C., dated 6.3.2019.]

- Recruitment by promotion shall be made by the State Government on the basis of seniority subject to the rejection of unfit and it shall not be necessary to consult the Uttar Pradesh Public Service Commission on the principles to be followed in making promotion or on the suitability of candidates for promotion to the posts of Apar Sachiv, Sanyukt Sachiv, Sampatti Adhikari, Varishth Kar evam Rajaswa Adhikshak, Mukhya Abhiyanta, Adhikshan Abhiyanta, Adhishasi Abhiyanta, Lekha Adhikari, Mukhya Nagar Niyojak, Nagar Niyajak, Karyalaya Adhikshak and Niji Sachiv mentioned in Schedule I:Provided that the recruitment by promotion to a post carrying grade Pay Rs 8700 or above shall be made on the basis of merit.]