Himachal Pradesh High Court
Cr. Mmo No. 627 Of 2021 (Rakesh Singh And ... vs . State on 7 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
.
Cr. MMO No. 627 of 2021 (Rakesh Singh and others Vs. State of H.P. and others) a/w Cr. MMO No. 492 of 2021 (Ravindra Nath Dubey Vs. State of Himacal Pradesh and others) Cr. MMO No. 627 of 2021 07.04.2022 Present: Mr. Vineet Vashisht, Advocate, vice Mr. Parveen Chandel, Advocate, for the petitioners.
M/s Sumesh Raj, Adarsh Sharma & Dinesh Thakur, Additional Advocate Generals, with Mr. Sunny Dhatwalia, Assistant Advocate General, for respondents No. 1 and 2.
Mr. Karan Singh Kanwar, Advocate, for respondent No. 3.
Cr. MMO No. 492 of 2021 Mr. Karan Singh Kanwar, Advocate, for the petitioner.
M/s Sumesh Raj, Adarsh Sharma & Dinesh Thakur, Additional Advocate Generals, with Mr. Sunny Dhatwalia, Assistant Advocate General, for respondents No. 1 to 3.
Mr. Vineet Vashisht, Advocate, vice Mr. Parveen Chandel, Advocate, for respondent No. 4.
Cr. MMO No. 627 of 2021 & Cr. MMO No. 492of 2021 On the request of Mr. Vineet Vashisht, appearing vice Mr. Parveen Chandel, list for consideration on 19 th April, 2022.
(Ajay Mohan Goel) Judge April 07, 2022 (bhupender) ::: Downloaded on - 07/04/2022 20:13:26 :::CIS