Delhi High Court - Orders
Flowmore Limited vs M/S Skipper Limited on 27 September, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 391/2022, I.A.15178/2022, I.A.15179/2022
FLOWMORE LIMITED
..... Petitioner
Through: Appearance not given.
versus
M/S SKIPPER LIMITED
..... Respondent
Through: Mr. Nikhil Nayyar, Sr. Advocate
along with Mr. Saurav Gupta and Ms.
Sugandha Batra, Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 27.09.2022 List this matter for arguments on 08th December, 2022.
NEENA BANSAL KRISHNA, J SEPTEMBER 27, 2022 va Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:28.09.2022 18:33:33