Kerala High Court
Benoy P.C. Aged 33 Years vs General Manager on 19 January, 2015
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
MONDAY, THE 19TH DAY OF JANUARY 2015/29TH POUSHA, 1936
WP(C).No. 6299 of 2013 (J)
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PETITIONER(S):
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1. BENOY P.C. AGED 33 YEARS
PULIKKOTTIL HOUSE, KATTAKAMPAL.P.O.
RAMAPURAM ROAD-680 544.
2. RAMESH.K.
KANJIRATHIL HOUSE, PALODE.P.O., MANNARKKAD VIA
PALAKKAD. 678 583.
3. PRALEENA.B.K.
VAISHNAVAM, KURUVATTOOR.P.O., KOZHIKKODE-673 611.
BY ADV. SRI.KALEESWARAM RAJ
RESPONDENT(S):
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1. GENERAL MANAGER, MATSYAFED
KAMALESWARAM, MANACAUD.P.O.
THIRUVANANTHAPURAM. 695 009.
2. MANAGING DIRECTOR
TRANSFORMERS AND ELECTRICALS KERALA LTD.
ANGAMALI SOUTH, ERNAKULAM. 683 573.
3. MANAGING DIRECTOR
HANDICRAFT DEVELOPMENT CORPORATION OF KERALA LTD.
P.B.NO.171, PUTHENCHANTHAI
THIRUVANANTHAPURAM. 695 001.
4. MANAGING DIRECTOR
STATE FARMING CORPORATION, FARM HOUSE
VETTITHITTA.P.O., ALIMUKKU, PUNALUR-689 696.
5. MANAGING DIRECTOR
KERALA STATE FILM DEVELOPMENT CORPORATION
CHALACHITRA KALABHAVAN, VAZHUTHACAUD
THIRUVANANTHAPURAM. 695 032.
6. ADMINISTRATIVE OFFICER
KERALA STATE CONSTRUCTION CORPORATION LTD.
ADMINISTRATIVE OFFICE, POST BOX NO.30/1521-A
BAY UNDER BRIDGE, NORTHERN SIDE OF RAILWAY, PONNURUNNY
VYTTILA, KOCHI-682 019.
7. MANAGING DIRECTOR
KERALA AGRO MACHINERY CORPORATION, ATHANI-683 585
ERNAKULAM DISTRICT.
8. MANAGING DIRECTOR
PLANTATION CORPORATION OF KERALA LTD.
REGISTERED OFFICE, MUTTAMBALAM.P.O.
KOTTAYAM. 686 004.
9. MANAGING DIRECTOR,
KERALA FOREST DEVELOPMENT CORPORATION LTD.
AARANYAKOM, KARAPUZHA, KOTTAYAM. 686 003.
10. MANAGING DIRECTOR,
KERALA STATE BEVERAGES CORPORATION LTD., P.B.NO.2263
SASTHAKRIPA OFFICE COMPLEX, SASTHAMANGALAM
THIRUVANANTHAPURAM. 695 010.
11. MANAGER,
KERALA STATE CIVIL SUPPLIES CORPORATION LTD.
MAVELI BHAVAN, GANDHI NAGAR, KOCHI-682 020.
12. MANAGING DIRECTOR,
KERALA TOURISM DEVELOPMENT CORPORATION LTD.
CORPORATE OFFICE, P.B.NO.5424, MASCOT SQUARE
THIRUVANANTHAPURAM. 695 033.
13. KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY THE SECRETARY
KERALA PUBLIC SERVICE COMMISSION, PATTOM
THIRUVANANTHAPURAM. 695 004.
R3 BY ADV. SRI.P.M.MANASH
R1 BY ADV. SRI.GEORGE POONTHOTTAM, SC,MATSYAFED
R12 BY ADV. SRI.THOMAS MATHEW NELLIMOOTTIL, SC, KTDC
R2 BY ADV. SRI.M.PATHROSE MATTHAI (SR.)
R2 BY ADV. SRI.SAJI VARGHESE
R2 BY ADV. SMT.MARIAM MATHAI
R5 BY ADV. SMT.RESMI DAMODARAN.T,SC, KERALA STATE FILM
DEVELOPMENT CORP
R13 BY ADV. SRI.P.C.SASIDHARAN, SC, KPSC
R11 BY ADV. SRI.MATHAI VARKEY MUTHIRENTHY, SC, SUPPLYCO
R7 BY ADV. SRI.M.GOPIKRISHNAN NAMBIAR
R7 BY ADV. SRI.K.JOHN MATHAI
R7 BY ADV. SRI.P.BENNY THOMAS
R7 BY ADV. SRI.P.GOPINATH
R8 BY ADV. SRI.RAJU SEBASTIAN VADAKKEKARA, SC, PLANTATION
CORPORATION O
R12 BY SRI.THOMAS MATHE NELLIMOOTTIL
R BY GOVERNMENT PLEADER SMT.LOWSY
R5 BY SMT.T.RESMI DAMODARAN
R BY SRI.M.V.THAMBAN, SC., KSCC LTD.
R11 BY SHRI N.D.PREMACHANDRAN,SC,SUPPLYCO
R10 BY SRI.C.S.AJITH PRAKASH,SC,BEVERAGES CORP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19-01-2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
A.MUHAMED MUSTAQUE, J.
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W.P.(C) No. 6299 OF 2013
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Dated this the 19th day of January, 2015
JUDGMENT
It is submitted that the petitioners have been appointed. I am of the view that the matter has become infructuous. Accordingly, the writ petition is closed as infructuous.
Sd/-
A.MUHAMED MUSTAQUE, Judge.
dpk /true copy/ P.S. TO Judge W.P.(c).No... of 2014 : 2 :