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State of Gujarat - Section

Section 1 in The Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972

1. Short title, extent and commencement.

(1)This Act may be called the Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972.
(2)It extends to the whole of the State of Gujarat.
(3)It shall come into force at once.