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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1)(ii) in Madurai-Kamaraj University Act, 1965

(ii)[ The Secretary to Government in-charge of Finance or any officer nominated by him;] [Item (ii) was substituted by Section 7 of the Madras University and Madurai-Kamaraj University (Second Amendment) Act, 1979(Tamil Nadu Act No. 9 of 1980).]