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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(2)(d) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(d)the voter has recorded on the ballot paper more marks than he is required to make where more than one candidate is to be elected; or