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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(1)(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)save as provided in these rules, the fees paid for the grant of registration certificate shall be non-refundable.