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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1) in Tamil Nadu Aliyasantana Act, 1949

(1)The wife, and minor children, other than married daughters, shall be entitled to be maintained by the husband or the father, as the case may be:Provided that the wife shall not be entitled to maintenance from her husband, if she refuses to live with him without just cause.