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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(a) in The Punjab Minor Mineral Concession Rules, 1964

(a)
(i)if the applicant is an individual, his name, nationality, profession and residence, and
(ii)if the applicant is a partnership firm, a company or an association or body of individuals whether incorporated or not, its name, nature and place of business and place of registration or incorporation.