Bombay High Court
Pma Construction Co. Nagpur vs U. O. I. Ministry Of Road Transport And ... on 3 July, 2023
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
1 58-WP No.1606.2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 1606 OF 2023
PMA Construction Co. ..VS.. Union of India and others
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders appearances, Court's orders of directions and Registrar's orders
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Shri R.P. Masurkar, Advocate for the petitioner.
Shri N.S. Deshpande, Deputy Solicitor General of India for the respondent No.1. Ms. N.P. Mehta, Assistant Government Pleader for the respondent No.2. Shri Anand Parchure, Advocate for the respondent No.4.
CORAM : A. S. CHANDURKAR AND MRS. VRUSHALI V. JOSHI, JJ DATED : JULY 03, 2023 At the request of the learned Counsel for Visvesvarya National Institute of Technology, Nagpur time to submit the report pursuant to the order dated 23.05.2023 is extended till 17.07.2023. The said report be submitted without fail on that day. Stand over to 17.07.2023.
(MRS. VRUSHALI V. JOSHI, J.) (A. S. CHANDURKAR, J.) Kirtak ::: Uploaded on - 04/07/2023 ::: Downloaded on - 05/07/2023 00:32:37 :::