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Supreme Court - Daily Orders

Union Of India vs Hardy Exploration And Production ... on 7 December, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.1                               COURT NO.8                  SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).   31356/2016

     (Arising out of impugned final judgment and order dated 27-07-2016
     in FAO No. 59/2016 passed by the High Court of Delhi at New Delhi)

     UNION OF INDIA                                                        Petitioner(s)

                                                     VERSUS

     HARDY EXPLORATION AND PRODUCTION (INDIA) INC                          Respondent(s)

     (and IA No.120687/2017-PERMISSION TO FILE APPLICATION FOR DIRECTION
     and IA No.128183/2017-STAY APPLICATION)


     Date : 07-12-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                 Mr.   Tushar Mehta,ASG
                                       Mr.   K. R. Sasiprabhu, AOR
                                       Mr.   Srijan Sinha,Adv.
                                       Mr.   Somiran Sharma,Adv.
                                       Mr.   Rajat Nair,Adv.

     For Respondent(s)                 Mr.   Neeraj Kishan Kaul,Sr.Adv.
                                       Mr.   Ameet Naik,Adv.
                                       Mr.   Rishi Agrawala,Adv.
                                       Mr.   Abhishek Kale,Adv.
                                       Mr.   Harshwardan Jha,Adv.
                                       Mr.   Karan Luthra,Adv.
                                       Ms.   Devika Mohan,Adv.
                                       For   Mr. E. C. Agrawala, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter on 12th December, 2017, at the top of the Board.

Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2017.12.08 17:24:17 IST Reason:

(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER