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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(v) in Orissa Public Distribution System (Control) Order, 2008

(v)ensure that agents and employees kept by him in charge of stock and/or sale of PDS commodities on his behalf comply with the terms and conditions of the license and the provisions of this Order; and