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Madhya Pradesh High Court

Kunwar vs The State Of Madhya Pradesh on 24 January, 2020

Author: Vandana Kasrekar

Bench: Vandana Kasrekar

1 MCRC-48183-2019 The High Court Of Madhya Pradesh MCRC-48183-2019 (KUNWAR Vs THE STATE OF MADHYA PRADESH) 6 Indore, Dated : 24-01-2020 Shri Vivek Singh, learned counsel for the Petitioner. Shri N.Wishard GA appearing on behalf of Advocate General. As prayed by counsel for the petitioner, list on 29/01/2020.

(MISS VANDANA KASREKAR) JUDGE Aiyer Digitally signed by Jagdishan Aiyer Date: 25/01/2020 12:40:48