Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 142 in The Orissa Co-operative Societies Rules, 1965 142. Distribution of proceeds of sale and distraint. - The proceeds of gale under Section 91 or distraint under Section 90 shall be applied in the manner laid down in para 4 of the Schedule of the Act.
