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State of Rajasthan - Section

Section 14 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

14. Orchard to be maintained in good order.

- When an orchard has been planted, the grantee shall be and remain bound to see that it grows to maturity and bears fruit. When any tree or trees grow old and cease to bear fruit or get damaged or destroyed by frost or disease, epidemic or by any other cause the grantee shall be bound to remove it and, within three months, re-plant another tree in its place.