Rajasthan High Court - Jodhpur
Shyam Sunder & Anr vs State Of Raj. & Anr on 15 October, 2009
Author: Govind Mathur
Bench: Govind Mathur
S.B. CIVIL WRIT PETITION NO.155//1999
Shyam Sunder Vyas and Anr.
VS.
State of Rajasthan and Ors.
DATE OF ORDER : 15.10.2009.
HON'BLE MR. GOVIND MATHUR, J.
Mr. Khet Singh for Mr. J.P. Joshi, for the petitioners. Mr. Nimesh Suthar for the respondents.
The controversy in this petition for writ has already been settled by this Court in SBCWP No.210/1999 (Bhuvnesh Vyas & Ors. Vs. State of Raj. & Ors.) decided on 08.10.2009.
Thus, this petition for writ is also dismissed in terms of the case of Bhuvnesh Vyas & Ors. (supra).
(GOVIND MATHUR)J. Rm/