Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act] State of West Bengal - Subsection Section 3B(2)(a) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001 (a)in case of land situated within the jurisdiction of the Panchayat area, in respect of Dag No. of each mouja;