Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 60] [Entire Act] State of Maharashtra - Subsection Section 60(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 (1)The State Government may, by notification in the Official Gazette, make rule for carrying into effect the purposes of this Act.
