Section 2(2) in Haryana Distribution and Retail Supply Licence
2.2Words, terms and expressions used in this licence which are not defined in this licence or in he Haryana Electricity Reform Act, 1997 (Haryana Act No. 10 of 1998) shall have the meaning given to them in the Indian Electricity Act, 1910 (9 of 1910) and the Electricity (Supply) Act, 1948 (54 of 1948).
