Section 21 in Nizams Institute of Medical Sciences Act, 1989
21. Academic Council.
- There shall be an Academic Council which shall consist of the following members, namely:-(a)the Director, who shall be the Chairman of the Council;(b)the Dean of the Faculty of the Institute who shall be Member-Secretary of the Council;(c)the Director of Medical Education, Telangana;(d)all Heads of Departments of the Institute;(e)two Assistant Professors of the Institute to be nominated by the Director;(f)two Honorary Consultants to be nominated by the Director.
