Delhi High Court - Orders
Perkins Eastman Architects Dpc & Anr vs Hscc India Limited on 1 August, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 146/2022
PERKINS EASTMAN ARCHITECTS DPC
& ANR. ..... Decree Holders
Through: Mr. Pranaya Goyal, Mr. Chiranjivi
Sharma and Mr. Madhav Ved, Advs.
versus
HSCC INDIA LIMITED ..... Judgement Debtor
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 01.08.2022 Hon'ble Judge is on leave today. Renotify on August 23, 2022.
BY ORDER (COURT MASTER) AUGUST 01, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:06.08.2022 12:52:43