Section 100(12)(iii) in Clausewise List of Rates of Sales Tax in Punjab

[Cites 0, Cited by 0] [Section 100(12)] [Section 100] [Entire Act]

State of Punjab - Subsection

Section 100(12)(iii) in Clausewise List of Rates of Sales Tax in Punjab

(iii)The concession under this clause shall be available on the production of a certificate obtainable by the unit from the Director, Department of Industries, in the manner laid down by the said department, to the effect :-

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State of Punjab - Subsection

Section 100(12)(iii) in Clausewise List of Rates of Sales Tax in Punjab